Sudhakar Pandey & Others vs State Of U.P. & Others
2012 Latest Caselaw 5027 ALL

Citation : 2012 Latest Caselaw 5027 ALL
Judgement Date : 10 October, 2012

Allahabad High Court

Sudhakar Pandey & Others vs State Of U.P. & Others on 10 October, 2012

Bench: Amar Saran, Anurag Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 563 of 2012
 

 
Petitioner :- Sudhakar Pandey & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Mahendra Pratap Singh,Shyam Lal
 
Respondent Counsel :- Govt. Advocate,A.Kumar Srivastava
 

 
Hon'ble Amar Saran,J.

Hon'ble Anurag Kumar,J.

Case called out in the revised list.

None appears to press this writ petition.

In all likelihood, the petition has become infructuous. It is accordingly dismissed.

The interim order, if any, stands vacated.

In case, this petition has not become infructuous, it will be open to the parties to move an application for recall of this order.

Order Date :- 10.10.2012

Ishrat

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