Citation : 2012 Latest Caselaw 5026 ALL
Judgement Date : 10 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6260 of 2012 Petitioner :- Gulley Yadav Respondent :- State Of U.P. Petitioner Counsel :- Pradeep Saxena Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
This is second application for bail, the earlier one having been dismissed vide order dated 19.3.2012 passed by a Co-ordinate Bench (Imtiyaz Murtaza, J.).
Let the matter be placed before the same Bench, after obtaining orders from the Hon'ble Chief Justice/Senior Judge.
Order Date :- 10.10.2012
A.Nigam
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