Hari Ram vs State Of U.P.
2012 Latest Caselaw 5022 ALL

Citation : 2012 Latest Caselaw 5022 ALL
Judgement Date : 10 October, 2012

Allahabad High Court

Hari Ram vs State Of U.P. on 10 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6262 of 2012
 

 
Petitioner :- Hari Ram
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Brijesh Yadav 'Vijay'
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

The applicant prays for bail in Case Crime No.236 of 2012 under Sections 147/149/323/506/308/427 I.P.C., Police Station Akhand Nagar, District Sultanpur.

The applicant was taken in custody on 30.7.2012.

List after four weeks.

Order Date :- 10.10.2012

A.Nigam

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