Bhola Nath Patel vs State Of U.P. & Others
2012 Latest Caselaw 5020 ALL

Citation : 2012 Latest Caselaw 5020 ALL
Judgement Date : 10 October, 2012

Allahabad High Court

Bhola Nath Patel vs State Of U.P. & Others on 10 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 52992 of 2012
 

 
Petitioner :- Bhola Nath Patel
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- L.K. Dwivedi
 
Respondent Counsel :- C. S. C.,A.K. Yadav,D.D. Chauhan
 

 
Hon'ble V.K. Shukla,J.

List this writ petition in the next cause list along with record of writ petition No.52116 of 2009 and writ petition No.52772 of 2009, showing the names of respective counsel in all the writ petitions.

Any action taken during this period shall abide by final order to be passed by this Court.

Order Date :- 10.10.2012

SRY

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