Azimullah @ Monu vs State Of U.P.
2012 Latest Caselaw 5019 ALL

Citation : 2012 Latest Caselaw 5019 ALL
Judgement Date : 10 October, 2012

Allahabad High Court

Azimullah @ Monu vs State Of U.P. on 10 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2426 of 2012
 

 
Petitioner :- Azimullah @ Monu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mohd. Shoeb Khan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Counter affidavit filed by the learned AGA today, is taken on record.

As prayed put up as fresh on 19.10.2012.

Order Date :- 10.10.2012

Hasnain

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