Vipin Kumar vs State Of U.P.
2012 Latest Caselaw 5018 ALL

Citation : 2012 Latest Caselaw 5018 ALL
Judgement Date : 10 October, 2012

Allahabad High Court

Vipin Kumar vs State Of U.P. on 10 October, 2012

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 6302 of 2012
 

 
Petitioner :- Vipin Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anurag Kumar Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

List in the week commencing 5.11.2012.

Order Date :- 10.10.2012

kvg/-

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