Suraj Ali vs State Of U.P.
2012 Latest Caselaw 4999 ALL

Citation : 2012 Latest Caselaw 4999 ALL
Judgement Date : 9 October, 2012

Allahabad High Court

Suraj Ali vs State Of U.P. on 9 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 785 of 2008
 

 
Petitioner :- Suraj Ali
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dinesh Kumar Yadav
 
Respondent Counsel :- Govt. Advocate,Rajesh Kumar Bind
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.

Office is directed to summon the records of the Courts below by the date fixed.

List on 3.12.2012.

Order Date :- 9.10.2012

Hasnain

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