Girish Chandra Tiwari vs State Of U.P.& Others
2012 Latest Caselaw 4994 ALL

Citation : 2012 Latest Caselaw 4994 ALL
Judgement Date : 9 October, 2012

Allahabad High Court

Girish Chandra Tiwari vs State Of U.P.& Others on 9 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 19476 of 1996
 

 
Petitioner :- Girish Chandra Tiwari
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- A.K.Upadhyaya,Jai Singh
 
Respondent Counsel :- Sc,H.P.Yadav
 

 
Hon'ble Rajes Kumar,J.

The order sheet reveals that on several occasions, adjournment has been sought by Sri H.P. Yadav, Advocate on the ground of illness. Today, again an adjournment has been sought by Sri H.P. Yadav, Advocate on the ground of illness.

List in the next cause list peremptorily.

Order Date :- 9.10.2012

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