Bhagat Singh vs State Of U.P. And Others
2012 Latest Caselaw 4977 ALL

Citation : 2012 Latest Caselaw 4977 ALL
Judgement Date : 9 October, 2012

Allahabad High Court

Bhagat Singh vs State Of U.P. And Others on 9 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 46609 of 2012
 

 
Petitioner :- Bhagat Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijay Gautam
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit filed on behalf of respondent nos. 3 and 4, the same may be placed on record.

Put up day after tomorrow (11.10.2012) as fresh. Till then interim order shall continue.

Order Date :- 9.10.2012

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