Ganpati Mishra vs State Of U.P. And Others
2012 Latest Caselaw 4969 ALL

Citation : 2012 Latest Caselaw 4969 ALL
Judgement Date : 9 October, 2012

Allahabad High Court

Ganpati Mishra vs State Of U.P. And Others on 9 October, 2012

Bench: Arun Tandon, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 4732 of 2011
 

 
Petitioner :- Ganpati Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K. Chaubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Nobody is present to press the present writ petition even in the revised reading of the cause list.

Writ petition is dismissed for want of prosecution.

Interim order, if any, stands discharged.

Order Date :- 9.10.2012

Download the LatestLaws.com Mobile App