Sidhari Ram Gond vs State Of U.P. & Others
2012 Latest Caselaw 4956 ALL

Citation : 2012 Latest Caselaw 4956 ALL
Judgement Date : 9 October, 2012

Allahabad High Court

Sidhari Ram Gond vs State Of U.P. & Others on 9 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2111 of 2010
 

 
Petitioner :- Sidhari Ram Gond
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ashok Kumar Singh Yadav
 
Respondent Counsel :- Govt. Advocate,Hridesh Kumar Yadav,Smt.Sushma Yadav
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

Learned counsel for the revisionist is present. None is present for the opposite parties nos.2 to 6 nor any counter affidavit filed.

List on 5.12.2012 peremptorily.

Counter affidavit, if any, may be filed in the meantime.

Order Date :- 9.10.2012

Hasnain

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