Harendra Kumar Singh vs State Of U.P. & Others
2012 Latest Caselaw 4946 ALL

Citation : 2012 Latest Caselaw 4946 ALL
Judgement Date : 9 October, 2012

Allahabad High Court

Harendra Kumar Singh vs State Of U.P. & Others on 9 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 52544 of 2012
 

 
Petitioner :- Harendra Kumar Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Arun Kumar Singh,Hari Krishna Rajesh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Put up day after tomorrow.

Order Date :- 9.10.2012

SRY

Download the LatestLaws.com Mobile App