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Ram Ganesh Misa vs D.I.O.S. & Others
2012 Latest Caselaw 4941 ALL

Citation : 2012 Latest Caselaw 4941 ALL
Judgement Date : 9 October, 2012

Allahabad High Court
Ram Ganesh Misa vs D.I.O.S. & Others on 9 October, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 26680 of 1990
 

 
Petitioner :- Ram Ganesh Misa
 
Respondent :- D.I.O.S. & Others
 
Petitioner Counsel :- D.S.M.Tripathi
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

The petitioner has challenged the order of the District Inspector of Schools dated 11.7.1990 by which he has refused to grant financial approval to the appointment of the petitioner on Class IV post. The applicant is already working as Class IV employee.

The contention of the applicant is that in case if the petitioner's case of promotion would be considered the applicant's right of promotion would not be affected. In the present writ petition, there is no dispute about the promotion and, therefore, the impleadment application cannot be entertained.

The application is accordingly rejected. The rejection of this application will not effect the right of the applicant to challenge the promotion.

Order Date :- 9.10.2012

OP

'

Case :- WRIT - A No. - 26680 of 1990

Petitioner :- Ram Ganesh Misa

Respondent :- D.I.O.S. & Others

Petitioner Counsel :- D.S.M.Tripathi

Respondent Counsel :- S.C.

Hon'ble Rajes Kumar,J.

Three weeks and no more is allowed to file rejoinder affidavit.

List in the week commencing 29.10.2012.

Order Date :- 9.10.2012

OP

 

 

 
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