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Jeetan Prasad & Others vs State Of U.P. & Another
2012 Latest Caselaw 4940 ALL

Citation : 2012 Latest Caselaw 4940 ALL
Judgement Date : 9 October, 2012

Allahabad High Court
Jeetan Prasad & Others vs State Of U.P. & Another on 9 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 3794 of 2006
 

 
Petitioner :- Jeetan Prasad & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Rama Nand Pandey,P.N. Pandey
 
Respondent Counsel :- Govt. Advocate,S.K. Srivastava
 

 
Hon'ble Yogesh Chandra Gupta,J.

Rejoinder affidavit filed on behalf of revisionists today is taken on record. 

Learned AGA does not want to file any counter affidavit in the matter.

List on 5.12.2012.

Order Date :- 9.10.2012

Hasnain

 

 

 
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