Mohd. Faijan vs State Of U.P. And Others
2012 Latest Caselaw 4919 ALL

Citation : 2012 Latest Caselaw 4919 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Mohd. Faijan vs State Of U.P. And Others on 8 October, 2012

Bench: Ashok Bhushan, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 21747 of 2009
 

 
Petitioner :- Mohd. Faijan
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Mrs. Swati Agrawal,Faheem Ahmad
 
Respondent Counsel :- C.S.C.,M.P.Saraf
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Pankaj Naqvi,J.

Sri Faheem Ahmad, learned counsel for the petitioner, has sent illness slip. Sri M P Saraf, learned counsel for the respondents, objected the same.

This is the 3rd illness slip moved on behalf of Sri Faheem Ahmad, learned counsel for the petitioner. Case is passed over for the day.

List in the next cause list peremptorily.

Order Date :- 8.10.2012

Chandra

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