Budhari Prasad Nishad vs State Of U.P.
2012 Latest Caselaw 4915 ALL

Citation : 2012 Latest Caselaw 4915 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Budhari Prasad Nishad vs State Of U.P. on 8 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6185 of 2012
 

 
Petitioner :- Budhari Prasad Nishad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Brijesh Kumar
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Smt. Suniti Sachan, learned Additional Government Advocate, prays for time to take instructions.

List after two weeks.

Order Date :- 8.10.2012

A.Nigam

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