Anil Kumar Verma And Others vs State Of U.P. And Others
2012 Latest Caselaw 4912 ALL

Citation : 2012 Latest Caselaw 4912 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Anil Kumar Verma And Others vs State Of U.P. And Others on 8 October, 2012

Bench: Ashok Bhushan, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 69605 of 2010
 

 
Petitioner :- Anil Kumar Verma And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.S. Chauhan,Virendra Pratap Pal
 
Respondent Counsel :- C.S.C.,M.C. Chaturvedi
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Pankaj Naqvi,J.

Learned standing counsel prays for and is granted 3 weeks' to file a counter affidavit.

List on 05.11.2012 along with other connected petitions.

Order Date :- 8.10.2012

Chandra

Download the LatestLaws.com Mobile App