Citation : 2012 Latest Caselaw 4910 ALL
Judgement Date : 8 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL MISC. WRIT PETITION No. - 4631 of 2011 Petitioner :- Chandrabhan Singh Yadav And Anr. Respondent :- State Of U.P. And Others Petitioner Counsel :- Piyush Dubey Respondent Counsel :- Govt. Advocate,Shiva Kant Dubey Hon'ble Arun Tandon,J.
Hon'ble Vijay Prakash Pathak,J.
Counsel for the petitioners submits that the final report has already been submitted in the matter.
In view of the aforesaid, writ petition has become infructuous.
Writ petition is dismissed as infructuous. Interim order, if any, stands discharged.
Order Date :- 8.10.2012
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