Anand Kumar vs D.J. Bareilly
2012 Latest Caselaw 4909 ALL

Citation : 2012 Latest Caselaw 4909 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Anand Kumar vs D.J. Bareilly on 8 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 41177 of 1999
 

 
Petitioner :- Anand Kumar
 
Respondent :- D.J. Bareilly
 
Petitioner Counsel :- B.K. Shukla,D.P. Singh,D.S.Pal,Dheeraj Singh,M.S.Pandey,R.C. Singh
 
Respondent Counsel :- Yashwant Verma,Neeraj Upadhaya,Ranjan Srivastava,S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri R.J. Sahi, Advocate, holding brief of Sri Dheeraj Singh, learned counsel appearing on behalf of the petitioner states that Sri Dheeraj Singh is not well. On his request, the case is passed over.

It appears that files of the connected writ petitions have not been sent by the office. Office is directed to ensure that on the next occasion the connected files must be sent.

List in the next cause list.

Order Date :- 8.10.2012

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