Kamlesh Yadav @ Neta Yadav vs State Of U.P. And Others
2012 Latest Caselaw 4907 ALL

Citation : 2012 Latest Caselaw 4907 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Kamlesh Yadav @ Neta Yadav vs State Of U.P. And Others on 8 October, 2012

Bench: Ashok Bhushan, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 31345 of 2012
 

 
Petitioner :- Kamlesh Yadav @ Neta Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- H.K. Yadav,Smt. Sushma Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Pankaj Naqvi,J.

Learned standing counsel prays for and is allowed 2 weeks' further time to file a counter affidavit.

List in the week commencing 29.10.2012.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 8.10.2012

Chandra

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