Citation : 2012 Latest Caselaw 4906 ALL
Judgement Date : 8 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL MISC. WRIT PETITION No. - 4666 of 2011 Petitioner :- Prahlad Respondent :- State Of U.P. And Others Petitioner Counsel :- K.D. Tiwari Respondent Counsel :- Govt. Advocate,Chandra Prakash Mishra Hon'ble Arun Tandon,J.
Hon'ble Vijay Prakash Pathak,J.
Nobody is present on behalf of the petitioner to press the writ petition even in the revised reading of the cause list.
Writ petition is dismissed. Interim order, if any, stands discharged.
Learned A.G.A. shall forward a copy of this order to the S.P./S.S.P. concerned for the investigation being completed with due diligence, if not already completed.
Order Date :- 8.10.2012
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