M/S K.G.N. Flour Mill And Another vs The State Of U.P. Thru Collector ...
2012 Latest Caselaw 4902 ALL

Citation : 2012 Latest Caselaw 4902 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

M/S K.G.N. Flour Mill And Another vs The State Of U.P. Thru Collector ... on 8 October, 2012

Bench: Ashok Bhushan, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 35517 of 2012
 

 
Petitioner :- M/S K.G.N. Flour Mill And Another
 
Respondent :- The State Of U.P. Thru Collector And Others
 
Petitioner Counsel :- Rajendra Rai
 
Respondent Counsel :- C.S.C.,D. Vaish
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Pankaj Naqvi,J.

As prayed on behalf of Sri D Vaish, learned counsel for the respondent, list after two weeks'.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 8.10.2012

Chandra

Download the LatestLaws.com Mobile App