Shyam Sunder Vijay And Another vs State Of U.P. And Others
2012 Latest Caselaw 4900 ALL

Citation : 2012 Latest Caselaw 4900 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Shyam Sunder Vijay And Another vs State Of U.P. And Others on 8 October, 2012

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 2733 of 2007
 

 
Petitioner :- Shyam Sunder Vijay And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.S. Chauhan,Navin Sinha
 
Respondent Counsel :- C.S.C.,Anil Tiwari,Dinesh Kakkar,Gautam Baghel,Neeraj Tripathi,S.B. Singh,Sanjay Kumar Singh
 

 
Hon'ble Sibghat Ullah Khan,J.

List revised. No one appears for the petitioner.

Writ Petition is dismissed in default.

Order Date :- 8.10.2012

NLY

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