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Pradeep Kumar vs State Of U.P. & Others
2012 Latest Caselaw 4894 ALL

Citation : 2012 Latest Caselaw 4894 ALL
Judgement Date : 8 October, 2012

Allahabad High Court
Pradeep Kumar vs State Of U.P. & Others on 8 October, 2012
Bench: Sibghat Ullah Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 40257 of 2006
 

 
Petitioner :- Pradeep Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ram Bhawan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sibghat Ullah Khan,J.

List revised. No one appears for the petitioner.

Writ Petition is dismissed in default.

Order Date :- 8.10.2012

NLY

 

 

 
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