Smt. Chanrawat @ Chandra Kanta vs State Of U.P. And Anr.
2012 Latest Caselaw 4884 ALL

Citation : 2012 Latest Caselaw 4884 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Smt. Chanrawat @ Chandra Kanta vs State Of U.P. And Anr. on 8 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2446 of 2012
 

 
Petitioner :- Smt. Chanrawat @ Chandra Kanta
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Sanjay Kumar Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list. None is present for the revisionist.

Perused the office report dated 6.10.2012. As per report, notices sent to opposite party no.2 have not been received back after service.

Await for the notices.

List on 31.10.2012.

As prayed, learned AGA may file counter affidavit in the meantime.

Order Date :- 8.10.2012

Hasnain

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