Mauni Ram Singh vs State Of U.P. And Others
2012 Latest Caselaw 4882 ALL

Citation : 2012 Latest Caselaw 4882 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Mauni Ram Singh vs State Of U.P. And Others on 8 October, 2012

Bench: Ashok Bhushan, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 59159 of 2011
 

 
Petitioner :- Mauni Ram Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- O.P. Shukla
 
Respondent Counsel :- C.S.C.,H.P. Dubey,Subhash Gosain
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Pankaj Naqvi,J.

List after two weeks'.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 8.10.2012

Chandra

Download the LatestLaws.com Mobile App