Arimardan Singh vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 4881 ALL

Citation : 2012 Latest Caselaw 4881 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Arimardan Singh vs State Of U.P. Thru Secy. And Others on 8 October, 2012

Bench: Ashok Bhushan, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 44237 of 2012
 

 
Petitioner :- Arimardan Singh
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Birendra Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Pankaj Naqvi,J.

Learned counsel for the petitioner prays for and is allowed two weeks' time to file a rejoinder affidavit.

List thereafter.

Order Date :- 8.10.2012

Chandra

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