Shreepal vs State Of U.P. Thru Secy. And ...
2012 Latest Caselaw 4880 ALL

Citation : 2012 Latest Caselaw 4880 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Shreepal vs State Of U.P. Thru Secy. And ... on 8 October, 2012

Bench: Ashok Bhushan, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 45677 of 2012
 

 
Petitioner :- Shreepal
 
Respondent :- State Of U.P. Thru Secy. And Another
 
Petitioner Counsel :- Satyendra Pratap Singh-I
 
Respondent Counsel :- C.S.C.,Shivam Yadav
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Pankaj Naqvi,J.

Two weeks' further time is granted to file a counter affidavit.

List in the next cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 8.10.2012

Chandra

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