Anil Kumar vs Vice Chancellor Chaudhary Charan ...
2012 Latest Caselaw 4878 ALL

Citation : 2012 Latest Caselaw 4878 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Anil Kumar vs Vice Chancellor Chaudhary Charan ... on 8 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 32607 of 2002
 

 
Petitioner :- Anil Kumar
 
Respondent :- Vice Chancellor Chaudhary Charan Singh Univ. & Ors.
 
Petitioner Counsel :- N.L. Pandey,Siddharh Khare
 
Respondent Counsel :- C.S.C.,Adarsh Bhushan,Anurag Khanna,C.B. Yadav,Pradeep Kumar Rai
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Recall/Restoration application.

Cause shown is sufficient. The application is allowed. The order dated 25.7.2012 is recalled. The writ petition is restored to its original number.

Order Date :- 8.10.2012

Hon'ble Rajes Kumar,J.

The order dated 25.7.2012 is recalled. The writ petition is restored to its original number.

For order, see order of date passed on restoration application.

Order Date :- 8.10.2012

Hon'ble Rajes Kumar,J.

List in the next cause list before the appropriate Bench.

Order Date :- 8.10.2012