Amit Kumar Rajbhar And Anr. vs Union Of India And Others
2012 Latest Caselaw 4876 ALL

Citation : 2012 Latest Caselaw 4876 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Amit Kumar Rajbhar And Anr. vs Union Of India And Others on 8 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 46712 of 2012
 

 
Petitioner :- Amit Kumar Rajbhar And Anr.
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Awadhesh Kumar Mishra
 
Respondent Counsel :- A.S.G.I,Mahendra Bahadur Singh,Sanjay Kumar Yadav
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the respondents is directed to file counter affidavit within two weeks.

Put up on 30.10.2012 as fresh.

Order Date :- 8.10.2012

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