Love Pd. Dwivedi & Others vs State Of U.P. & Others
2012 Latest Caselaw 4874 ALL

Citation : 2012 Latest Caselaw 4874 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Love Pd. Dwivedi & Others vs State Of U.P. & Others on 8 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 33208 of 1990
 

 
Petitioner :- Love Pd. Dwivedi & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rajeev Sharma
 
Respondent Counsel :- S.C.,J.P.Nigam
 

 
Hon'ble Rajes Kumar,J.

Sri Amit Saxena, learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

List in the next cause list.

Order Date :- 8.10.2012

Download the LatestLaws.com Mobile App