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Niyamat Ali vs Uppcl Lucknow And Others
2012 Latest Caselaw 4869 ALL

Citation : 2012 Latest Caselaw 4869 ALL
Judgement Date : 8 October, 2012

Allahabad High Court
Niyamat Ali vs Uppcl Lucknow And Others on 8 October, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 52309 of 2012
 

 
Petitioner :- Niyamat Ali
 
Respondent :- Uppcl Lucknow And Others
 
Petitioner Counsel :- Dharmendra Dhar Dubey
 
Respondent Counsel :- Shivam Yadav
 

 
Hon'ble V.K. Shukla,J.

Sri Shivam Yadav, Advocate has entered appearance on behalf of respondents. He prays for and is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 8.10.2012

SRY

 

 

 
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