Smt. Mithilesh Kumari vs State Of U.P. & Another
2012 Latest Caselaw 4863 ALL

Citation : 2012 Latest Caselaw 4863 ALL
Judgement Date : 8 October, 2012

Allahabad High Court

Smt. Mithilesh Kumari vs State Of U.P. & Another on 8 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 434 of 2012
 

 
Petitioner :- Smt. Mithilesh Kumari
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Nigamendra Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned AGA to file counter affidavit within a week.

List as fresh on 18.10.2012.

In the meantime learned counsel for the revisionist shall also file certified copy of the order daed 29.3.2012 passed by Additional Chief Judicial Magistrate, Court No.1, Bulandshahar.

Order Date :- 8.10.2012

Hasnain

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