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Brigadier Inderjeet Singh vs State Of U.P. & Another
2012 Latest Caselaw 4862 ALL

Citation : 2012 Latest Caselaw 4862 ALL
Judgement Date : 8 October, 2012

Allahabad High Court
Brigadier Inderjeet Singh vs State Of U.P. & Another on 8 October, 2012
Bench: Sibghat Ullah Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 45535 of 2008
 

 
Petitioner :- Brigadier Inderjeet Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- A.K. Rai,Vishnu Kumar Singh
 
Respondent Counsel :- C.S.C.,Santosh K Srivastava
 

 
Hon'ble Sibghat Ullah Khan,J.

List revised. Learned counsel for the respondent is present.  No one appears for the petitioner.

Writ Petition is dismissed in default.

Order Date :- 8.10.2012

NLY

 

 

 
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