Citation : 2012 Latest Caselaw 4860 ALL
Judgement Date : 8 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT - C No. - 35505 of 2012 Petitioner :- M/S Bearing Repairing And Machinery Centre And Another Respondent :- The State Of U.P. Thru Collector And Others Petitioner Counsel :- Rajendra Rai Respondent Counsel :- C.S.C.,D. Vaish Hon'ble Ashok Bhushan,J.
Hon'ble Pankaj Naqvi,J.
As prayed on behalf of Sri D Vaish, learned counsel for the respondent, list after two weeks'.
Interim order, if any, shall continue till the next date of listing.
Order Date :- 8.10.2012
Chandra
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