Shriram Transport Finance Co. ... vs State Of U.P. & Others
2012 Latest Caselaw 4842 ALL

Citation : 2012 Latest Caselaw 4842 ALL
Judgement Date : 5 October, 2012

Allahabad High Court

Shriram Transport Finance Co. ... vs State Of U.P. & Others on 5 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2405 of 2012
 

 
Petitioner :- Shriram Transport Finance Co. Ltd.
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Nishant Mehrotra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list. None is present for the revisionist.

List on 26.11.2012 before the appropriate Bench.

Order Date :- 5.10.2012

Hasnain

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