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Yad Ram vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 4841 ALL

Citation : 2012 Latest Caselaw 4841 ALL
Judgement Date : 5 October, 2012

Allahabad High Court
Yad Ram vs State Of U.P. Thru Secy. And Others on 5 October, 2012
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - C No. - 72158 of 2011
 

 
Petitioner :- Yad Ram
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Anand Kumar,Jaswant Singh
 
Respondent Counsel :- C.S.C.,Vipin Sinha
 

 
Hon'ble Arun Tandon,J.

Nobody is present to press the Application No. 238851 of 2012 even in the revised reading of the cause list.

It is accordingly dismissed for want of prosecution.

Order Date :- 5.10.2012

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