Sushil Kumar vs State Of U.P.
2012 Latest Caselaw 4836 ALL

Citation : 2012 Latest Caselaw 4836 ALL
Judgement Date : 5 October, 2012

Allahabad High Court

Sushil Kumar vs State Of U.P. on 5 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6159 of 2012
 

 
Petitioner :- Sushil Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Nandit Srivastava,Tapeshwar Kumar
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let the file of Criminal Misc. Case No.2938(B) of 2012, Viresh v. State of U.P., be sent alongwith this case.

Order Date :- 5.10.2012

A.Nigam

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