Kripa Shankar Srivastava vs State Of U.P. And Others
2012 Latest Caselaw 4835 ALL

Citation : 2012 Latest Caselaw 4835 ALL
Judgement Date : 5 October, 2012

Allahabad High Court

Kripa Shankar Srivastava vs State Of U.P. And Others on 5 October, 2012

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Civil Misc.(Time Extension)Application No. 124632 of 2012
 
Inre:
 
Case :- WRIT - A No. - 14497 of 2012
 

 
Petitioner :- Kripa Shankar Srivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Prabhakar Dubey
 
Respondent Counsel :- C.S.C.,Vivek Saran
 

 
Hon'ble Arun Tandon,J.

In the facts and circumstances of the case, time for making the representation under order dated 23.03.2012 is extended up to 19.10.2012.

This application stands disposed of.

Order Date :- 5.10.2012

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