Citation : 2012 Latest Caselaw 4832 ALL
Judgement Date : 5 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 21244 of 2012 Petitioner :- Dalel Singh And Others Respondent :- State Of U.P. And Another Petitioner Counsel :- Akash Mishra,Ashok Mishra Respondent Counsel :- Govt. Advocate,Dinesh Kumar Verma Hon'ble Yogesh Chandra Gupta,J.
Learned counsel for the applicants is present.
Perused the office report dated 26.9.2012.
Service of notices of on opposite party no.2 is deemed sufficient. Office to intimate whether any learned counsel has put in appearance for opposite party no.2.
List on 2.11.2012 before the appropriate Bench.
Interim order, if any, shall continue till the date fixed.
Order Date :- 5.10.2012
Hasnain
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