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Dr. Naseem Ahmad & Others vs State Of U.P. & Others
2012 Latest Caselaw 4831 ALL

Citation : 2012 Latest Caselaw 4831 ALL
Judgement Date : 5 October, 2012

Allahabad High Court
Dr. Naseem Ahmad & Others vs State Of U.P. & Others on 5 October, 2012
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Civil Misc. Modification Application No. 243060 of 2012
 
Inre:
 
Case :- WRIT - A No. - 10952 of 2012
 

 
Petitioner :- Dr. Naseem Ahmad & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A.K. Gupta
 
Respondent Counsel :- C.S.C.,K.A. Usmani,K.K.Chand
 

 
Hon'ble Arun Tandon,J.

No modification is required.

However, if the order of the Court dated 03.04.2012 has not been complied with, the petitioner is at liberty to file a contempt petition.

Modification application stands disposed of.

The matter shall not be treated to be tied up or part heard to this Court.

Order Date :- 5.10.2012

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