Raja Ram Dhuriya vs D.C.M., U.P.S.R.T.C.& Others
2012 Latest Caselaw 4828 ALL

Citation : 2012 Latest Caselaw 4828 ALL
Judgement Date : 5 October, 2012

Allahabad High Court

Raja Ram Dhuriya vs D.C.M., U.P.S.R.T.C.& Others on 5 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 35496 of 1994
 

 
Petitioner :- Raja Ram Dhuriya
 
Respondent :- D.C.M., U.P.S.R.T.C.& Others
 
Petitioner Counsel :- Bk Srivastava
 
Respondent Counsel :- Sc
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that petitioner has died and a substitution application has been filed on 28.2.2000, but the same is not on record.

Office is directed to place the same on record and list after two weeks.

Order Date :- 5.10.2012

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