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Rajendra Prasad Kushwaha & ... vs State Of U.P. & Another
2012 Latest Caselaw 4825 ALL

Citation : 2012 Latest Caselaw 4825 ALL
Judgement Date : 5 October, 2012

Allahabad High Court
Rajendra Prasad Kushwaha & ... vs State Of U.P. & Another on 5 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 21310 of 2012
 

 
Petitioner :- Rajendra Prasad Kushwaha & Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- N.D. Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed on behalf of the applicants, three weeks time is allowed to file rejoinder affidavit.

List on 8.11.2012 before the appropriate Bench, showing the name of Sri A.K. Rai as learned counsel for the private opposite party no.2, in the cause list, when the case is listed next.  

Interim order, if any, shall continue till the date fixed.

Order Date :- 5.10.2012

Hasnain

 

 

 
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