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Deepak Kumar & Others vs State Of U.P. & Others
2012 Latest Caselaw 4824 ALL

Citation : 2012 Latest Caselaw 4824 ALL
Judgement Date : 5 October, 2012

Allahabad High Court
Deepak Kumar & Others vs State Of U.P. & Others on 5 October, 2012
Bench: Amar Saran, Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10845 of 2012
 

 
Petitioner :- Deepak Kumar & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ali Hasan,Ishtiyaq Ali
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Pankaj Naqvi,J.

Re: Time Extension Application No. 273893 of 2012.

Cause shown is sufficient.  Application is allowed.  Petitioner is granted 2 weeks' further time to comply with the order dated 09.08.2012.

Order Date :- 5.10.2012

Chandra

 

 

 
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