Citation : 2012 Latest Caselaw 4823 ALL
Judgement Date : 5 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6115 of 2012 Petitioner :- Taj Ahmad Respondent :- State Of U.P. Petitioner Counsel :- D.P.Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
None has put in appearance for the applicant.
List after two weeks as fresh.
Order Date :- 5.10.2012
A.Nigam
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