Citation : 2012 Latest Caselaw 4822 ALL
Judgement Date : 5 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 868 of 1990 Petitioner :- Ram Babu Respondent :- Dhanraj & Others
Petitioner Counsel :- R.B. Sahai
Respondent Counsel :- A.G.A.
Hon'ble Yogesh Chandra Gupta,J
Against the judgment and order dated 5.5.1990 passed in Sessions Trial No.597 of 1988 and Sessions Trial No.596 of 1988, a Criminal Appeal No.998 of 1990 has also been filed by one Ram Narain, co-accused who was convicted in the aforesaid session trials.
In view of above, list this revision along with the records of Criminal Appeal No.998 of 1990 before appropriate Bench on 20.11.2012.
Order Date :- 5.10.2012
Hasnain
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