Pramod Kumar Pasi vs The State Of U.P.
2012 Latest Caselaw 4819 ALL

Citation : 2012 Latest Caselaw 4819 ALL
Judgement Date : 5 October, 2012

Allahabad High Court

Pramod Kumar Pasi vs The State Of U.P. on 5 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6160 of 2012
 

 
Petitioner :- Pramod Kumar Pasi
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Ran Vijay Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

List this case alongwith Criminal Misc. Case No.6036(B) of 2012, that relates to the bail application of co-accused.

Order Date :- 5.10.2012

A.Nigam

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