Khalil And Others vs State Of U.P. And Another
2012 Latest Caselaw 4815 ALL

Citation : 2012 Latest Caselaw 4815 ALL
Judgement Date : 5 October, 2012

Allahabad High Court

Khalil And Others vs State Of U.P. And Another on 5 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 21613 of 2012
 

 
Petitioner :- Khalil And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Miss. Afshan Shafaut
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the applicants is present.

Perused the office report dated 26.9.2012.

Service of notices of on opposite party no.2 is deemed sufficient. Office to intimate whether any learned counsel has put in appearance for opposite party no.2.

List on 8.11.2012 before the appropriate Bench.

Interim order, if any, shall continue till the date fixed.

Order Date :- 5.10.2012

Hasnain

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