Citation : 2012 Latest Caselaw 4801 ALL
Judgement Date : 4 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- WRIT - A No. - 11288 of 1994 Petitioner :- V. Gupta Respondent :- D.I.O.S. Petitioner Counsel :- A.K. Yog,L.K. Yog Respondent Counsel :- S.C. Hon'ble Pankaj Naqvi,J.
Issue notice to the petitioner to engage another counsel.
List in the week commencing 26.11.2012.
Order Date :- 4.10.2012
Chandra
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