Jawahar Lal Agnihotrai vs Basic Shiksha Adhikari Knaur And ...
2012 Latest Caselaw 4799 ALL

Citation : 2012 Latest Caselaw 4799 ALL
Judgement Date : 4 October, 2012

Allahabad High Court

Jawahar Lal Agnihotrai vs Basic Shiksha Adhikari Knaur And ... on 4 October, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 18170 of 1994
 

 
Petitioner :- Jawahar Lal Agnihotrai
 
Respondent :- Basic Shiksha Adhikari Knaur And Anr.
 
Petitioner Counsel :- Deepak Jaiswal
 
Respondent Counsel :- S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Case is passed over on the illness slip of Sri Deepak Jaiswal.

List in the next cause list.

Order Date :- 4.10.2012

Chandra

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